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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(6) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(6)The Member-Secretary may withhold any payment; provided that as soon as may be after such withholding of payment the matter shall be placed before the Board for its approval.