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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(b) in The West Bengal Panchayat Elections Act, 2003

(b)the inclusion or exclusion of any entry in, or from, an electoral roll, a statement or declaration in writing which is false and which he either know or believes to be false or does not believe to be true,