Madhya Pradesh High Court
Shivam Singh vs The State Of Madhya Pradesh on 14 July, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 29564 of 2023 (SHIVAM SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 14-07-2023 As prayed by learned counsel for the applicant, list this matter after two weeks.
(NANDITA DUBEY) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 7/14/2023 5:34:54 PM