Jammu & Kashmir High Court
Oriental Insurance Co. Ltd vs Krishna Devi And Others on 12 December, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 55
HIGH COURT OF JAMMU AND KASHMIR
ATJAMMU
MA No. 505/2009
Oriental Insurance Co. Ltd. .... Petitioner/Appellant(s)
Through:- Mr. R. K. Jain, Advocate
V/s
Krishna Devi and others .....Respondent(s)
Through:- None
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Await appearance of counsel for the respondents.
In the interest of justice, adjourned.
List on19.03.2020.
(Sindhu Sharma) Judge JAMMU 12.12.2019 Rakesh RAKESH KUMAR 2019.12.12 16:54