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Jammu & Kashmir High Court

Oriental Insurance Co. Ltd vs Krishna Devi And Others on 12 December, 2019

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                      Sr. No. 55



                        HIGH COURT OF JAMMU AND KASHMIR
                                    ATJAMMU

                                                             MA No. 505/2009


    Oriental Insurance Co. Ltd.                               .... Petitioner/Appellant(s)


                                        Through:-     Mr. R. K. Jain, Advocate


                                  V/s

    Krishna Devi and others                                           .....Respondent(s)


                                        Through:-     None

    Coram :        HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                              ORDER

Await appearance of counsel for the respondents.

In the interest of justice, adjourned.

List on19.03.2020.

(Sindhu Sharma) Judge JAMMU 12.12.2019 Rakesh RAKESH KUMAR 2019.12.12 16:54