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State of Rajasthan - Section

Section 36 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

36. Types of Authentication.

- There shall be two types of authentication facilities provided by the Authority, namely:-
(i)Yes/No authentication facility, which may be carried out using any of the modes specified in sub-rule (2) of rule 37; and
(ii)e-FA/e-MA authentication facility, which may be carried out only using One Time Pin as specified in sub-rule (2) of rule 37.