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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(3)(iv) in Maharashtra Factories Rules, 1963

(iv)In case of a jacketted vessel in which heat is transmitted by means of steam or other media in the jacket causing pressure rise in the vessel, the heat input in the jacket shall be so controlled by a suitable device as not to allow the safe working pressure of the vessel being exceeded.