Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 13 in University of Patanjali Act, 2006

13. The Chancellor.

(1)Yog Rishi Swami Ramdev ji, who is President of Patanjalii Yog Peeth (Trust) and Divya Yog Mandir (Trust), Kankhal, Hardwar will be. the first Chancellor of Patanjali University and will hold office for life long and therafter Patanjalii Yog Peeth (Trust) will appoint Chancellor from among the Trustees with the prior approval of the Visitor.
(2)The Chancellor shall have other such powers as may be conferred on him by this Act or the Statutes made there under.