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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 29(2)(j) in Arunachal Pradesh Fire and Emergency Services Act, 1991

(j)for the employment of member of the force or use of any equipment outside the area or on special services and the fee payable therefore ; and