Section 81B(1)(ix) in The U.P. Fundamental Rules

[Cites 0, Cited by 0] [Section 81B(1)] [Section 81B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81B(1)(ix) in The U.P. Fundamental Rules

(ix)every order sanctioning earned leave issued by the competent authority in respect of Government servant subordinate to him shall indicate the balance of earned leave at the credit of the Government servant concerned at the time.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 81B(1)(ix) in The U.P. Fundamental Rules