Delhi High Court - Orders
Starkey Laboratories India Pvt Ltd vs Sanjay Gujral on 6 February, 2019
Author: Mukta Gupta
Bench: Mukta Gupta
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 492/2017
STARKEY LABORATORIES INDIA PVT LTD
..... Petitioner
Represented by: Mr. Vikrant Pachnanda, Adv.
versus
SANJAY GUJRAL
..... Respondent
Represented by: Respondent in person.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 06.02.2019 Respondent is present in Court. He prays for an adjournment so as to ensure his counsel appears on the next date of hearing.
It is clarified that on the next date of hearing no adjournment would be granted and in case counsel for the respondent is not present, the matter will be heard on merits on the basis of record available.
List on 23rd September, 2019.
MUKTA GUPTA, J.
FEBRUARY 06, 2019 'ga'