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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Central Provinces And Berar - Subsection

Section 3(2) in C. P. and Berar General Clauses Act, 1914

(2)Unless the contrary is expressed, a [Madhya Pradesh Act] [Substituted for the words 'Provincial Act' by Adaptation Order, 1950.] shall be construed as coming into operation immediately on the expression of the day preceding its commencement.