Section 77 in Maharashtra Horticulture Development Corporation Act, 1984
77. Power to remove doubts and difficulties.
If any doubt or difficulty arises in giving effect to the provisions of this Act the State Government may, by order, make provision or give such direction, not inconsistent with the express provisions of this Act, as may appear to it to be necessary or expedient for the removal of the doubt or difficulty:Provided that no such order shall be made after the expiry of the period of two years from the date of commencement of this Act.
