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Orissa High Court

State Of Orissa And Others vs Harapriya Patra on 3 May, 2023

Author: G. Satapathy

Bench: G. Satapathy

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                         W.A. No. 1745 of 2022 And W.A. No.110 of 2023

            W.A. No.1745 of 2022
            State of Orissa and others                    ....          Appellants
                                                            Mr. M.K. Khuntia
                                             Additional Government Advocate
                                          -versus-
             Harapriya Patra                            ....       Respondent
                                      Mr. Budhadev Routray, Senior Advocate
                                           Along with Mr. J. Biswal, Advocate
                                                    Mr. N. Sarakar, Advocate

            W.A. No.110 of 2023
            State of Orissa and others                    ....          Appellants
                                                     Mr. M.K. Khuntia
                                       Additional Government Advocate
                                    -versus-
             Amaresh Kumar Negi                   ....      Respondent
                                M/s. B.Mohanty, Advocate & Associates

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE G. SATAPATHY

                                            ORDER

Order No. 03.05.2023

03. 1. It is stated that apart from the present two appeals, there are other writ appeals in the pipeline directed against the same impugned common judgment of the learned Single Judge in a batch of writ petitions.

2. Mr. M.K. Khuntia, learned Additional Government Advocate states that he will prepare a short, written note of submissions for the assistance of the Court.

Page 1 of 2

3. List on 28th June, 2023.

(Dr. S. Muralidhar) Chief Justice (G. Satapathy) Judge S. Behera SUMANT Digitally signed by SUMANTA BEHERA A BEHERA Date: 2023.05.04 11:21:29 +05'30' Page 2 of 2