Orissa High Court
State Of Orissa And Others vs Harapriya Patra on 3 May, 2023
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No. 1745 of 2022 And W.A. No.110 of 2023
W.A. No.1745 of 2022
State of Orissa and others .... Appellants
Mr. M.K. Khuntia
Additional Government Advocate
-versus-
Harapriya Patra .... Respondent
Mr. Budhadev Routray, Senior Advocate
Along with Mr. J. Biswal, Advocate
Mr. N. Sarakar, Advocate
W.A. No.110 of 2023
State of Orissa and others .... Appellants
Mr. M.K. Khuntia
Additional Government Advocate
-versus-
Amaresh Kumar Negi .... Respondent
M/s. B.Mohanty, Advocate & Associates
CORAM:
THE CHIEF JUSTICE
JUSTICE G. SATAPATHY
ORDER
Order No. 03.05.2023
03. 1. It is stated that apart from the present two appeals, there are other writ appeals in the pipeline directed against the same impugned common judgment of the learned Single Judge in a batch of writ petitions.
2. Mr. M.K. Khuntia, learned Additional Government Advocate states that he will prepare a short, written note of submissions for the assistance of the Court.
Page 1 of 23. List on 28th June, 2023.
(Dr. S. Muralidhar) Chief Justice (G. Satapathy) Judge S. Behera SUMANT Digitally signed by SUMANTA BEHERA A BEHERA Date: 2023.05.04 11:21:29 +05'30' Page 2 of 2