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Supreme Court - Daily Orders

Paschim Gujarat Vij Company Limited vs Sarifaben Mehboobbhai Solanki on 14 May, 2018

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.20                               COURT NO.7                SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s).14797/2018

     (Arising out of impugned final judgment and order dated 08-09-2017
     in LPA No. 258/2016 passed by the High Court Of Gujarat At
     Ahmedabad)

     PASCHIM GUJARAT VIJ COMPANY LIMITED                                 Petitioner(s)

                                                     VERSUS

     SARIFABEN MEHBOOBBHAI SOLANKI & ANR.                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.64989/2018-CONDONATION OF DELAY
     IN FILING SLP and IA No.64991/2018-EXEMPTION FROM FILING O.T.)

     Date : 14-05-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                   Mr. Pradeep Misra, AOR
                                         Mr. Suraj Singh, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) No.37871 of 2012.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.05.14 17:23:33 IST Reason: