Supreme Court - Daily Orders
Paschim Gujarat Vij Company Limited vs Sarifaben Mehboobbhai Solanki on 14 May, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.20 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).14797/2018
(Arising out of impugned final judgment and order dated 08-09-2017
in LPA No. 258/2016 passed by the High Court Of Gujarat At
Ahmedabad)
PASCHIM GUJARAT VIJ COMPANY LIMITED Petitioner(s)
VERSUS
SARIFABEN MEHBOOBBHAI SOLANKI & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.64989/2018-CONDONATION OF DELAY
IN FILING SLP and IA No.64991/2018-EXEMPTION FROM FILING O.T.)
Date : 14-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Pradeep Misra, AOR
Mr. Suraj Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.37871 of 2012.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.05.14 17:23:33 IST Reason: