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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(1)(b) in Rajasthan Panchayati Raj Act, 1994

(b)exercise such powers and perform such duties of the Pradhan of the Panchayat Samiti as the Pradhan from time to time may subject to the rules made by the Government in that behalf, delegate to him by an order in writing; and