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Himachal Pradesh High Court

Lac & Another vs . Jagtar Singh & Others on 28 August, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

LAC & another vs. Jagtar Singh & others .

RFA No. 283 of 2019 28.8.2023 Present: Mr. Pushpender Jaswal, Addl. A.G. with Mr. Rahul Thakur & Ms. Priyanka Chauhan, DAGs, for the appellants.

Ms. Kamlesh Kumari, Advocate, vice counsel for the respondents.

of CMP No. 11157 of 2023 rt No order can be passed in this application, as the amount has not been deposited by the appellants/non-applicants. The application stands disposed of.

(Satyen Vaidya) Judge 28th August, 2023 (kck) ::: Downloaded on - 28/08/2023 20:41:14 :::CIS