Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Kerala - Subsection Section 13(10) in Kerala Veterinary and Animal Sciences University Act, 2010 (10)The Vice-Chancellor shall be the appointing authority for all, contractual staff of the research projects under intimation and report to Board of Management.
