Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 125 in Goa Prisons Rules, 2006 125. Appointment of place for assembly of guard in event of disturbances. - In every prison, a particular place shall be appointed where the guards will assemble for the purpose of quelling any disturbance which may occur.
