Allahabad High Court
Upsrtc vs Smt. Gyatri Devi & Others on 18 January, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Case :- FIRST APPEAL FROM ORDER No. -- 2983 of 2009 Petitioner :- Upsrtc Respondent :- Smt. Gyatri Devi & Others Petitioner Counsel :- V.C. Dixit Hon'ble Sanjay Misra,J.
In View of the Office Report dated 16.1.2010, learned counsel for the appellant prays for and is granted two weeks' time to take steps by providing correct address of the respondents no. 1 to 6.
Order Date :- 18.1.2010 Lbm/--