Supreme Court - Daily Orders
Rameshbhai Mathurbhai Patel And Ors. vs The State Of Gujarat on 29 April, 2019
Bench: Arun Mishra, Navin Sinha
ITEM NO.46 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26037/2014
(Arising out of impugned final judgment and order dated 19-03-2014
in LPA No. 979/2013 in SCA No. 996/1997 passed by the High Court Of
Gujarat At Ahmedabad)
RAMESHBHAI MATHURBHAI PATEL AND ORS. Petitioner(s)
VERSUS
THE STATE OF GUJARAT Respondent(s)
Date : 29-04-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. A. Rasheed Qureshi, Adv.
Mr. Saddam Hussain, Adv.
Mr. Dharmendra Kumar Sinha, AOR
For Respondent(s) Ms. Hemantika Wahi, Adv.
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
Ms. Vishakha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned order passed by the High Court. The Special Leave Petition is, accordingly, dismissed.
Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.04.30
16:53:14 IST
Reason: