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Supreme Court - Daily Orders

Rameshbhai Mathurbhai Patel And Ors. vs The State Of Gujarat on 29 April, 2019

Bench: Arun Mishra, Navin Sinha

     ITEM NO.46                                     COURT NO.4                     SECTION III

                                      S U P R E M E C O U R T O F              I N D I A
                                              RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                           No(s).       26037/2014

     (Arising out of impugned final judgment and order dated 19-03-2014
     in LPA No. 979/2013 in SCA No. 996/1997 passed by the High Court Of
     Gujarat At Ahmedabad)

     RAMESHBHAI MATHURBHAI PATEL AND ORS.                                          Petitioner(s)

                                                            VERSUS

     THE STATE OF GUJARAT                                                           Respondent(s)

     Date : 29-04-2019 This petition was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE ARUN MISHRA
                              HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                       Mr. A. Rasheed Qureshi, Adv.
                                             Mr. Saddam Hussain, Adv.
                                             Mr. Dharmendra Kumar Sinha, AOR

     For Respondent(s)                       Ms.   Hemantika Wahi, Adv.
                                             Ms.   Jesal Wahi, Adv.
                                             Ms.   Puja Singh, Adv.
                                             Ms.   Vishakha, Adv.

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

We are not inclined to interfere with the impugned order passed by the High Court. The Special Leave Petition is, accordingly, dismissed.

Pending interlocutory application(s), if any, is/are disposed of.



     (JAYANT KUMAR ARORA)                                                        (JAGDISH CHANDER)
       COURT MASTER                                                                BRANCH OFFICER
Signature Not Verified

Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.04.30
16:53:14 IST
Reason: