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[Cites 0, Cited by 0] [Section 10A(1)] [Section 10A] [Entire Act]

State of West Bengal - Subsection

Section 10A(1)(c) in The Kalyani University Act, 1981

(c)The Pro-vice-Chancellor shall be appointed by the Chancellor in consultation with the Minister. The term of office shall be for four years and he shall be eligible for re-appointment for another period not exceeding four years but shall not hold office beyond the age of sixty-five years.