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State of Nagaland - Section
Section 37 in Nagaland Village Councils Act, 1978
37. [ [Deleted by Act No. 2 of 2010, dated 18.3.2010.]
***]| 37. Vacation of Member's Seat.- A seat shall become vacant :(1) When a member dies, or(2) when a member resigns his scat in writing under his own hand; or(3) when a member is removed by the State Government on becoming disqualified. |