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[Cites 0, Cited by 0] [Section 78BB] [Entire Act]

State of West Bengal - Subsection

Section 78BB(3) in The West Bengal Primary Education Act, 1973

(3)A copy of the notice shall be forwarded to the owner at his last address known to the notified authority or the prescribed authority, as the case may be, and, in the case of a joint account, to all the joint-holders at their last addresses known to the said authority.