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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(2)The capital cost for wind energy projects shall be Rs.575 Lakh/MW (FY 2013- 14 during first year of Control Period) and shall be linked to indexation formula as outlined under Regulation 25.