Madhya Pradesh High Court
Dr. Raj Kumar Parwani vs The State Of Madhya Pradesh on 28 April, 2023
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 4465 of 2019 (DR. ARPIT JAIN Vs MEDICAL EDUCATION DEPARTMENT AND OTHERS) WP/04139/2019, WP/04437/2019, WP/04472/2019, WP/04518/2019, WP/04547/2019, WP/04591/2019, WP/04641/2019, WP/04811/2019, WP/05546/2019, WP/05681/2019, WP/05682/2019 Dated : 28-04-2023 Parties through their counsel.
It is jointly submitted by the parties that the pleadings are complete and the matter may be finally heard.
As prayed, list in week commencing 26.06.2023 alongwith the connected matter WP No. 4367 of 2019.
(PRANAY VERMA) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 02-May-23 5:48:51 PM