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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of Punjab - Subsection

Section 165(2) in Punjab Jail Manual, 1996

(2)to visit the "convalescent" gang and any prisoners kept under observation, every morning; distribute such medicines as may be necessary; satisfy himself that the prisoners get the food, clothing, bedding and rest ordered for them, and that no prisoner is removed from the ' ' convalescent' ' gang without the authority of the Medical Officer;