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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(16) in The Orissa Town Planning and Improvement Trust Act, 1956

(16)Words and expressions used in this Act and not otherwise defined have the same meaning as has been assigned to them in the Orissa Municipal Act, XXIII of 1950.Chapter-II Director and Planning Authorities