Delhi High Court - Orders
Nirmala Devi Aggarwal & Anr vs Union Of India & Anr on 29 July, 2022
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 48/2017
NIRMALA DEVI AGGARWAL & ANR
..... Appellant
Through: Mr. Rajesh Yadav, Sr. Advocate with
Mr. Rahul Chaudhary, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate for
UOI.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 29.07.2022 List along with the connected matter on 20th January 2023. In the meanwhile, parties to file short written synopsis not exceeding three pages before the next date of hearing with an advance copy to the other side.
RAJNISH BHATNAGAR, J JULY 29, 2022 p Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:03.08.2022 14:19:39