Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Section 135(2)] [Section 135] [Entire Act] Union of India - Subsection Section 135(2)(b) in The Trade Marks Act, 1999 (b)preserving of infringing goods, documents or other evidence which are related to the subject-matter of the suit;