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Supreme Court - Daily Orders

The State Of Kerala vs Manager Malankara Orthodox Syrian ... on 17 January, 2018

Bench: Arun Mishra, Mohan M. Shantanagoudar

                                                   1


     ITEM NO.103                           COURT NO.10                SECTION XI -A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   2846/2007

     THE STATE OF KERALA & ORS.                                      Appellant(s)

                                                  VERSUS

     MANAGER MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE
                                            Respondent(s)

     WITH
     C.A. No. 2847/2007 (XI -A)
     C.A. No. 2848/2007 (XI -A)
     C.A. No. 2849/2007 (XI -A)
     C.A. No. 2850/2007 (XI -A)
     C.A. No. 2852/2007 (XI -A)
     C.A. No. 2851/2007 (XI -A)
     C.A. No. 2853/2007 (XI -A)
     W.P.(C) No. 350/1993 (X)

     Date : 17-01-2018 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Appellant(s)              M. Jaideep Gupta, Sr. Adv.
                                   Mr. G. Prakash, AOR
                                   Mr. Jishnu M.L.,Adv.
                                   Mrs. Priyanka Prakash, Adv.
                                   Ms. Beena Prakash, Adv.
                                   Mr. Vijay Shankar V.L.,Adv.

                                  Mr. Bharat Sangal, AOR

                                  Mr. Hetu Arora Sethi, AOR

     For Respondent(s)
                                   M/S.    Lawyer S Knit & Co, AOR

                                   Mr.   Sunil Gupta, Sr. Adv
Signature Not Verified
                                   Mr.   Romy Chacko, AOR
Digitally signed by
ASHWANI KUMAR
Date: 2018.01.19
                                   Mr.   Shubham Singh, Adv.
                                   Mr.   Varun Mudgal, Adv.
14:44:19 IST
Reason:




                                   Mr. Abhijit Sengupta, AOR
                                2

                   Mr. K. R. Nambiar, AOR

                   Mr. Radha Shyam Jena, AOR

                   Mr. Amit Kumar, AOR

                   Mr. E. M. S. Anam, AOR

                   Mr. R. Nedumaran, AOR

                   Mr. M. P. Vinod, AOR

                   Mr. Ranjith K. C., AOR

                   Ms. Asha Gopalan Nair, AOR

                   Mr. Ejaz Maqbool, AOR

                   Mr. S. N. Bhat, AOR

                   M/S. Arputham Aruna And Co, AOR

                   Mr. Naresh Kumar, AOR

                   Mr. Anil Kumar Tandale, AOR

                   Mr. G. Ramakrishna Prasad, AOR

                   Mr. Rameshwar Prasad Goyal, AOR

                   Mr. Ravindra Keshavrao Adsure, AOR

                   Mr. Abhinav Mukerji, AOR

               Mr.    Devadatt Kamal, AAG
               Mr.    V. N. Raghupathy, AOR
               Mr.    Rajesh Inamdar, Adv.
               Mr.    Javedur Rahman, adv.
               Mr.    Parikshit P. Angadi, Adv.
               Mr.    Aditya Bhat, Adv.

               Ms. A. Subhashini, Adv.


      UPON hearing the counsel the Court made the following
                         O R D E R

As prayed, list after two weeks.

(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER