Supreme Court - Daily Orders
The State Of Kerala vs Manager Malankara Orthodox Syrian ... on 17 January, 2018
Bench: Arun Mishra, Mohan M. Shantanagoudar
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ITEM NO.103 COURT NO.10 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2846/2007
THE STATE OF KERALA & ORS. Appellant(s)
VERSUS
MANAGER MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE
Respondent(s)
WITH
C.A. No. 2847/2007 (XI -A)
C.A. No. 2848/2007 (XI -A)
C.A. No. 2849/2007 (XI -A)
C.A. No. 2850/2007 (XI -A)
C.A. No. 2852/2007 (XI -A)
C.A. No. 2851/2007 (XI -A)
C.A. No. 2853/2007 (XI -A)
W.P.(C) No. 350/1993 (X)
Date : 17-01-2018 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Appellant(s) M. Jaideep Gupta, Sr. Adv.
Mr. G. Prakash, AOR
Mr. Jishnu M.L.,Adv.
Mrs. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Mr. Vijay Shankar V.L.,Adv.
Mr. Bharat Sangal, AOR
Mr. Hetu Arora Sethi, AOR
For Respondent(s)
M/S. Lawyer S Knit & Co, AOR
Mr. Sunil Gupta, Sr. Adv
Signature Not Verified
Mr. Romy Chacko, AOR
Digitally signed by
ASHWANI KUMAR
Date: 2018.01.19
Mr. Shubham Singh, Adv.
Mr. Varun Mudgal, Adv.
14:44:19 IST
Reason:
Mr. Abhijit Sengupta, AOR
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Mr. K. R. Nambiar, AOR
Mr. Radha Shyam Jena, AOR
Mr. Amit Kumar, AOR
Mr. E. M. S. Anam, AOR
Mr. R. Nedumaran, AOR
Mr. M. P. Vinod, AOR
Mr. Ranjith K. C., AOR
Ms. Asha Gopalan Nair, AOR
Mr. Ejaz Maqbool, AOR
Mr. S. N. Bhat, AOR
M/S. Arputham Aruna And Co, AOR
Mr. Naresh Kumar, AOR
Mr. Anil Kumar Tandale, AOR
Mr. G. Ramakrishna Prasad, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Ravindra Keshavrao Adsure, AOR
Mr. Abhinav Mukerji, AOR
Mr. Devadatt Kamal, AAG
Mr. V. N. Raghupathy, AOR
Mr. Rajesh Inamdar, Adv.
Mr. Javedur Rahman, adv.
Mr. Parikshit P. Angadi, Adv.
Mr. Aditya Bhat, Adv.
Ms. A. Subhashini, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list after two weeks.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER