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State of Himachal Pradesh - Section

Section 42 in Atal Medical and Research University, Himachal Pradesh Act, 2017

42. Annual report.

- The Annual report of the University shall be prepared under the directions of the Board of Management, and shall be submitted to the Senate on or before such date, as may be prescribed by the statutes, and shall be considered by the Senate at its annual meeting.Chapter-VI Statutes, Ordinances and Regulations