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[Cites 0, Cited by 11] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007

(2)The Tribunal may, during the pendency of the proceeding regarding monthly allowance for the maintenance under this section, order such children or relative to make a monthly allowance for the interim maintenance of such senior citizen including parent and to pay the same to such senior citizen including parent as the Tribunal may from time to time direct.