Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 2B in The West Bengal Home Guards Act, 1962 2B. Commissioner of Police, Calcutta, to be ex officio Additional Commandant General, Home Guards.— The Commissioner of Police, Calcutta, shall be the ex officio Additional Commandant General, Home Guards.
