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Delhi High Court - Orders

Pioneer Overseas Corporation vs Union Of India & Ors on 21 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~54
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 6208/2014 & CM APPL. 15019/2014
       PIONEER OVERSEAS CORPORATION                       ..... Petitioner
                           Through Ms Geetanjali Vishwanathan, Advocate.

                           versus

       UNION OF INDIA & ORS
                                                              ..... Respondent
                           Through Mr Jayant Bhushan, Senior Advocate
                           with Mr Abhishek Saket, Advocate for R2.
                           Mr Kirtiman Singh, Advocate for R1 and
                           R3.


       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 21.01.2019 It is already 4.45 p.m. The petition could not be taken up due to paucity of time. On instructions, list on 31.01.2019.

By Order Court Master JANUARY 21, 2019 pkv