Delhi High Court - Orders
Pioneer Overseas Corporation vs Union Of India & Ors on 21 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6208/2014 & CM APPL. 15019/2014
PIONEER OVERSEAS CORPORATION ..... Petitioner
Through Ms Geetanjali Vishwanathan, Advocate.
versus
UNION OF INDIA & ORS
..... Respondent
Through Mr Jayant Bhushan, Senior Advocate
with Mr Abhishek Saket, Advocate for R2.
Mr Kirtiman Singh, Advocate for R1 and
R3.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 21.01.2019 It is already 4.45 p.m. The petition could not be taken up due to paucity of time. On instructions, list on 31.01.2019.
By Order Court Master JANUARY 21, 2019 pkv