Section 12(2) in The Punjab Panchayati Raj Act, 1994
(2)[ One-half of the total number of offices of Sarpanches in the district shall be reserved for women including such offices, reserved for wo belonging to Scheduled Castes under sub-section (1):Provided that a fraction of an office (seat) shall not be treated an office (seat) for the purpose of reservation.] [Substituted by Punjab Act No. 12 of 2017, dated 4.7.2017.]
