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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(9) in The Sugar Development Fund Rules, 1983

(9)The final decision of the Committee [****] [The words 'for rehabilitation' omitted vide GSR 67 (E) dated 29.01.03.] on any application under this rule shall be submitted to the Central Government in the form of recommendation.