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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2) in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Teachers) Rules, 1978

(2)Such application shall be given by tire Headmaster or Assistant Teacher, as the case may be, to the District Basic Education Officer through tire Manager of the school from which the transfer is sought.