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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(3) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(3)The District Education Officer shall submit his report to the Divisional Joint Director, School Education, with comments within 7 days from the date of the receipt of the inspection report.