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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(f) in Andhra Pradesh (Andhra Area) Tenancy Act, 1956

(f)has failed to comply with any order passed or direction issued by the [Special Officer or the District Judge] [Substituted for 'Tahsildar or the Revenue Division Officer' by Act No. 39 of 1974.] under this Act.