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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(6) in Bihar Electricity Regulatory Commission (Compensation to Victims of Electrical Accidents) Regulations, 2018

(6)'Licensee' means a person who has been granted a licence under Section 14 of the Electricity Act 2003, including a deemed licensee under the said provision;