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[Cites 0, Cited by 0] [Section 62(5)] [Section 62] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 62(5)(b) in Arunachal Pradesh Goods Tax Act, 2005

(b)furnishes security to the satisfaction of the officer in such form and in such manner as may be prescribed tor the prescribed amount; the goods vehicle, the goods and the documents so seized may be released.