Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(29)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(29)(b) in Jharkhand Municipal Act, 2011

(b)a co-operative society registered or deemed to be registered under the relevant provisions of the Co-operative Societies Act;