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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(2)(a) in The Rajasthan Distilleries Rules, 1977

(a)Issues of country spirit to shops, when a portion of the distillery has been constituted a bonded warehouse, must be made at the prescribed strengths only. A margin of [05 above or 0.5 below] [Substituted '0.5 above' by Notification No. F. 32(B)(1) Ex/L/2014-Part-IV/1068, dated 10.7.2017-Rajasthan Gazette Extraordinary Part 2(A), dated 31.7.2017, Page 7 (w.e.f. 23.6.1977).] these fixed strengths is allowed for error.