Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 19 in Islamic University of Science and Technology, Kashmir Act, 2005

19. Annual reports.

- The Annual report of the University shall be prepared under the direction of the Executive Council and shall be submitted to Board on or before such date as may be prescribed by the Statutes and shall be considered by the Board at its budget meeting.
(2)The board may communicate its comments thereon to the Executive Council.