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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Tripura - Subsection

Section 34(2)(ii) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(ii)a copy of he statement of imputation of misconduct or misbehaviour delivered to him;