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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(1)(a) in Transfer of Property Act, 1977

(a)to disclose to the buyer any material defect in the property [or in the seller's title thereto] [In section 55 (1) (a) words in brackets inserted by the Act VI of 1996.] of which the seller is, and the buyer is not aware, and which the buyer could not with ordinary care discover ;