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[Cites 0, Cited by 0] [Section 171] [Entire Act]

State of Maharashtra - Subsection

Section 171(7) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(7)The Notification regarding the date of election of the office-bearers of the Students' Council and the Students' Executive Union shall be issued irrespective of the fact that the date of election falls in Diwali Vacation or any other vacation".