Supreme Court - Daily Orders
International Hotel Licensing Company vs Director Of Income Tax on 12 January, 2010
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ITEM NO.106 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO.2996 OF 2008
INTERNATIONAL HOTEL LICENSING COMPANY Appellant (s)
VERSUS
DIRECTOR OF INCOME TAX Respondent(s)
(With appln(s) for permission to file Volume-II and office
report)
Date: 12/01/2010 This Appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE S.H. KAPADIA
HON’BLE MR. JUSTICE AFTAB ALAM
HON’BLE MR. JUSTICE SWATANTER KUMAR
For Appellant(s) Mr. Sameer Parekh,Adv.
Mr. Sumit Goel,Adv.
Mr. Shashank,Adv.
for M/s. Parekh & Co.,Advs.
For Respondent(s) Mr. V. Shekhar,Sr.Adv.
Mr. Rahul Kaushik,Adv.
Ms. Laxmi Iyengar,Adv.
Mr. B.V. Balaram Das,Adv.
UPON hearing counsel the Court made the following
O R D E R
Place the appeal next week.
[ T.I. Rajput ] [ Madhu Saxena ] A.R.-cum-P.S. Court Master