Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 24 in The Tamil Nadu Borstal Schools Rules, 1938 24. Monitors who, in the opinion of the Superintendent, are sufficiently educated for the purpose may be employed in the classes to assist the teachers.
