- The work of adult workers employed on drying of sugar in Khandsari Factories shall be deemed to be of nature referred to in clause (g) of sub-section (2) of Section 64 and shall be exempt from the provisions of Sections 52 and 55 subject to the following conditions-Conditions(i)No worker shall be employed for more than 14 consecutive days without a holiday of 24 consecutive hours.(ii)A rest interval of half-an-hour shall be given during the working hours.(iii)Every worker shall be given a compensatory holiday in accordance with Section 53.Printing Press[Section 64(2) (i)]
